Gauhati High Court
Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 29 January, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/4
GAHC010132782013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7390/2013
1:AMBARISH BUILDERS PVT. LTD and ANR.
BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
BAZAR, GUWAHATI- 781008, ASSAM.
2: HOTEL HORNBILL
A UNIT OF AMBARISH BUILDERS PVT. LTD.
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH
NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI- 781008
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
SHASTRI BHAWAN, NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
DEPARTMENT OF SPORTS and YOUTH WELFARE
DISPUR
GUWAHATI-06
ASSAM.
3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
GOVT. OF ASSAM
DISPUR
GUWAHATI-06
ASSAM.
Page No.# 2/4
4:THE BOARD OF SPORTS OF ASSAM
REP. BY ITS SECRETARY
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI-781007.
5:THE OFFICER ON SPECIAL DUTY
THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007.
6:THE SPORTS AUTHORITY OF INDIA
BEING REP. BY ITS REGIONAL DIRECTOR
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : MR.A K BORA
Linked Case : Cont.Cas(C) 74/2014
1:AMBARISH BUILDERS PVT. LTD. and ANR.
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH
NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI-781008
ASSAM.
2: HOTEL HORNBILL
A UNIT OF AMBARISH BUILDERS PVT. LTD
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI- 781008
ASSAM.
VERSUS
Page No.# 3/4
1:ANJAN SARMA and 2 ORS
ACS
SECRETARY
BOARD OF SPORTS OF ASSAM and JOINT DIRECTOR
SPORTS and YOUTH WELFARE ASSAM.
2:SRI S.S.ROY
OFFICER ON SPECIAL DUTY THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007
3:SRIMATI MEENA BORA
REGIONAL DIRECTOR
SPORTS AUTHORITY OF INDIA
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008.
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : C.G.C.
Linked Case : MC 595/2014
1:THE SPORTS AUTHORITY OF INDIA .
VERSUS
1:AMBARISH BUILDERS PVT. LTD and ANR.
Advocate for the Petitioner : SC
C.G.C.
Advocate for the Respondent : ASSTT.S.G.I.
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
29.01.2019 Both sides are duly represented by their learned counsel.
On the prayer made by learned counsel for the respondent Nos. 4 & 5, the matter stands adjourned today.
List the matter again on 07.02.2019.
JUDGE Comparing Assistant