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Gauhati High Court

Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 29 January, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                Page No.# 1/4

GAHC010132782013




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 7390/2013

         1:AMBARISH BUILDERS PVT. LTD and ANR.
         BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
         BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
         BAZAR, GUWAHATI- 781008, ASSAM.

         2: HOTEL HORNBILL
         A UNIT OF AMBARISH BUILDERS PVT. LTD.
          BEING REP. BY ITS MANAGING DIRECTOR
          SRI PUSPENDRA NATH BORAH
          NEW FIELD COMMERCIAL COMPLEX
          MD. SHAH ROAD
          PALTAN BAZAR
          GUWAHATI- 781008
         ASSAM

         VERSUS

         1:THE UNION OF INDIA and ORS
         REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
         AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
         SHASTRI BHAWAN, NEW DELHI- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY
          DEPARTMENT OF SPORTS and YOUTH WELFARE
          DISPUR
          GUWAHATI-06
         ASSAM.

         3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-06
         ASSAM.
                                                                Page No.# 2/4


            4:THE BOARD OF SPORTS OF ASSAM
             REP. BY ITS SECRETARY
             R.G. BARUAH SPORTS COMPLEX
             NEHRU STADIUM
             GUWAHATI-781007.

            5:THE OFFICER ON SPECIAL DUTY
            THE BOARD OF SPORTS OF ASSAM
             R.G. BARUAH SPORTS COMPLEX
             NEHRU STADIUM
             GUWAHATI- 781007.

            6:THE SPORTS AUTHORITY OF INDIA
             BEING REP. BY ITS REGIONAL DIRECTOR
             NORTH EAST REGIONAL SUB CENTRE
             NEW FIELD COMMERCIAL COMPLEX
             GUWAHATI- 781008

Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : MR.A K BORA




             Linked Case : Cont.Cas(C) 74/2014

            1:AMBARISH BUILDERS PVT. LTD. and ANR.
             BEING REP. BY ITS MANAGING DIRECTOR
             SRI PUSPENDRA NATH BORAH
             NEW FIELD COMMERCIAL COMPLEX
             MD. SHAH ROAD
             PALTAN BAZAR
             GUWAHATI-781008
            ASSAM.

            2: HOTEL HORNBILL
            A UNIT OF AMBARISH BUILDERS PVT. LTD
             BEING REP. BY ITS MANAGING DIRECTOR
             SRI PUSPENDRA NATH BORAH NEW FIELD COMMERCIAL COMPLEX
             MD. SHAH ROAD
             PALTAN BAZAR
             GUWAHATI- 781008
            ASSAM.
            VERSUS
                                                        Page No.# 3/4


1:ANJAN SARMA and 2 ORS
ACS
SECRETARY
BOARD OF SPORTS OF ASSAM and JOINT DIRECTOR
SPORTS and YOUTH WELFARE ASSAM.

2:SRI S.S.ROY
OFFICER ON SPECIAL DUTY THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007

3:SRIMATI MEENA BORA
REGIONAL DIRECTOR
SPORTS AUTHORITY OF INDIA
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008.

Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : C.G.C.



Linked Case : MC 595/2014

1:THE SPORTS AUTHORITY OF INDIA .



VERSUS

1:AMBARISH BUILDERS PVT. LTD and ANR.




Advocate for the Petitioner : SC
C.G.C.
Advocate for the Respondent : ASSTT.S.G.I.
                                                                                   Page No.# 4/4

                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                             ORDER

29.01.2019 Both sides are duly represented by their learned counsel.

On the prayer made by learned counsel for the respondent Nos. 4 & 5, the matter stands adjourned today.

List the matter again on 07.02.2019.

JUDGE Comparing Assistant