Uttarakhand High Court
Praveen Dhyani & Another vs Smt. Shanti Devi Gulati & Others on 16 June, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
SA No.50 of 2015 Hon'ble Servesh Kumar Gupta, J.
Mr. Siddhartha Singh, Advocate for the appellants.
Mr. Piyush Garg, Advocate for respondent nos. 1 and 2. Appellants have to file the formal objections against the recall application within a week. Rejoinder affidavit thereto may be filed within a week thereafter. List this matter on 06.07.2015. (Servesh Kumar Gupta, J.) 16.06.2015 Ravi