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[Cites 0, Cited by 0] [Section 76B] [Entire Act]

State of Haryana - Subsection

Section 76B(b) in Haryana Co-operative Societies Rules, 1989

(b)The notices for lease shall be got pasted in the office of Assistant Registrars and Deputy Registrars by the Registrar and also at all important places which are often visited by the public in general and the Registrar shall get the proclamation of lease and announced through a beat of drum at such places and among such parties as he deems fit.