Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 35 in Rajasthan Non-Government Educational Institutions Act, 1989

35. Cognizance on complaint

.— No court shall take cognizance of an offence specified in this Chapter except on the written complaint of the Director of Education or an Officer authorised by him in this behalf.