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Calcutta High Court (Appellete Side)

Ms. Maa Courier Service Represented By ... vs Wbsedclltd. And Ors on 11 June, 2025

                   IN THE HIGH COURT AT CLACUTTA
                 CONSTITUTIONAL WRIT JURISDICTIOIN
                           APPELLATE SIDE
109   11.6.25.

                                      WPA 27505 of 2007


                  Ms. Maa Courier Service represented by Pintu Mohanta & Anr.
                                                  Vs.
                                      WBSEDCLLtd.    and Ors.



                  Mr. S. S. Koley           ...   For the Respondents.

None appears on behalf of petitioner even on second call.

No accommodation sought for. This case pertains to the year of 2007. In view of the long pendency of this case, this Court seems that the writ petitioner is no more interested to proceed with the instant case.

Accordingly, the present writ petition along with connected applications, if any, stands dismissed for default.

Interim order, if any, stands vacated.

(Ajay Kumar Gupta, J.)