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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zp) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(zp)"rent generating property" means property which has been leased or rented out in accordance with an agreement entered into for the purpose;