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Supreme Court - Daily Orders

K.S.L. Akilan vs Anitha Sivaprasad @ Anitha Akilan on 29 August, 2022

     ITEM NO.38                       REGISTRAR COURT. 1            SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Transfer Petition(s)(Civil)                 No(s).    1169-1170/2022

     K.S.L. AKILAN                                                       Petitioner(s)

                                                    VERSUS

     ANITHA SIVAPRASAD @ ANITHA AKILAN                                   Respondent(s)

     (FOR ADMISSION )

     Date : 29-08-2022 These petitions were called on for hearing today.



     For Petitioner(s)
                                       Ms. Madhu N. Nambooathiripad, Adv.
                                       M/S Lawfic, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                 O R D E R

Ld. counsel for the petitioner is granted two weeks’ time to take fresh steps and/or file fresh particulars in respect of unserved respondent Nos.1 and 2.

List on 10.10.2022.

AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.08.30 16:34:54 IST Reason: