Supreme Court - Daily Orders
K.S.L. Akilan vs Anitha Sivaprasad @ Anitha Akilan on 29 August, 2022
ITEM NO.38 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Transfer Petition(s)(Civil) No(s). 1169-1170/2022
K.S.L. AKILAN Petitioner(s)
VERSUS
ANITHA SIVAPRASAD @ ANITHA AKILAN Respondent(s)
(FOR ADMISSION )
Date : 29-08-2022 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Madhu N. Nambooathiripad, Adv.
M/S Lawfic, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Ld. counsel for the petitioner is granted two weeks’ time to take fresh steps and/or file fresh particulars in respect of unserved respondent Nos.1 and 2.
List on 10.10.2022.
AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.08.30 16:34:54 IST Reason: