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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(5)When a vacancy occurs in the Board due to resignation or death of a member or otherwise, the same shall be filled in the manner provided in subsection (4):Provided that the person who fills such vacancy shall hold office for the unexpired portion of the term for which the person in whose place he becomes a member would have otherwise continued in office.