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State of Rajasthan - Section

Section 4 in The Rajasthan Finance Act, 1961

4. Amendment of Schedule I, Rajasthan Act 11 of 1951.

- In subdivision A of Schedule 1 to the Rajasthan Motor Vehicles Taxation Act, 1951 (Rajasthan Act 11 of 1951), in column 2 opposite clause (a) of Art. III for the figures "15", the figures "17.50" shall be substituted.