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[Cites 0, Cited by 0] [Section 67(2G)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2G)(b) in The Companies (Second Amendment) Act, 2002

(b)maintain proper books of account in respect of all receipts and payments made by him in respect of each company and submit half yearly return of receipts and payments to the Tribunal.".