Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Madhya Pradesh - Subsection Section 21(2)(iii) in M.P. Minor Mineral Rules, 1996 (iii)Any other person belonging to below Poverty Line families listed in the district Rural Development Agency: