Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 9B in Bihar Entertainments Tax Act, 1948 9B. [ Assessment of tax. [Inserted by Act 8 of 1970 and Substituted by Act 5 of 1973.] - The entertainments tax payable under Act shall be assessed by the prescribed authority in the prescribed manner.[XXX]
