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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(g) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(g)Persons other than passengers or those engaged in the trade of a wharf are prohibited from loitering or congregating thereon. The presence of hawkers and mendicants is prohibited.