Section 129(b) in The Central Administrative Tribunal Rules Of Practice, 1993
(b)He shall affix an endorsement on the last page of the copy as under and put his initials:-(i)Serial No. of the copy of application:(ii)Name of the applicant:(iii)Date of presentation of application:(iv)No. of pages:(v)Copying fee charged/urgent or ordinary:(vi)Date of preparation of copy:(vii)Date on which copy is ready:(viii)Date of delivery:
