Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24I in The University of Rajputana (Second Amendment) Act, 1950 24I. The Board of Inspection-Composition. - The Board of Inspection shall consist of the following, namely:- (i)the Vice-Chancellor;(ii)the Director of Education in Rajasthan; and(iii)the Deans of Faculties.
