Madhya Pradesh High Court
Aman Jain vs The State Of Madhya Pradesh on 22 October, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-43662-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43662 of 2024 (AMAN JAIN Vs THE STATE OF MADHYA PRADESH ) Dated : 22-10-2024 Parties through their respective counsel.
As prayed by the applicant, list after two weeks.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 10/23/2024 11:49:20 AM