Allahabad High Court
Mohan Lal & Others vs Tekchand & Another on 5 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 72 of 2009 Petitioner :- Mohan Lal & Others Respondent :- Tekchand & Another Petitioner Counsel :- R.P.Singh Hon'ble Rakesh Tiwari.J.
The case is passed over on the illness slip of Sri R.P. Singh, learned counsel for the appellant. List after three weeks. Order Date :- 5.7.2010 CPP/-