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Allahabad High Court

Mohan Lal & Others vs Tekchand & Another on 5 July, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL DEFECTIVE No. - 72 of 2009
Petitioner :- Mohan Lal & Others

Respondent :- Tekchand & Another

Petitioner Counsel :- R.P.Singh

Hon'ble Rakesh Tiwari.J.

The case is passed over on the illness slip of Sri R.P. Singh, learned counsel for the appellant. List after three weeks. Order Date :- 5.7.2010 CPP/-