Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Mysore State - Section Section 6 in The Mysore High Court (Extension Of Jurisdiction To Coorg) Act, 1952 6. Amendment of certain enactments. The enactments specified in the Schedule shall be amended in the manner specified therein.
