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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(iii) in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

(iii)The QCA shall have the capability to provide real time monitoring systems or equivalent systems for seamless flow of information to and from SLDC and RLDC in order to facilitate scheduling, revision of schedule, intimation of outages/grid constraints etc.