Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Sikkim - Subsection Section 40(2) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006 (2)The University shall have power to invest the endowment fund in such manner as may be prescribed.
