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[Cites 0, Cited by 0] [Section 4B(2)] [Section 4B] [Entire Act]

State of Odisha - Subsection

Section 4B(2)(ii) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

(ii)becomes a Member of the Council of States or the House of the People or of any Legislative Assembly; or