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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Nagaland - Subsection

Section 38(4)(c) in The Nagaland Excise Act, 1967

(c)detain and search any person upon whom and any vessel, craft, vehicle, animal, package, receptacle or covering in or upon which he may have reasonable cause to suspect any such article to be.