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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(1) in Bhakta Kavi Narsinh Mehta University Act, 2015

(1)Notwithstanding anything contained in the Saurashtra University Act, 1965,(Gujarat 39 of 1965.) or in the Statutes, Ordinances, Regulations, Rules and orders made thereunder, the colleges and the departments and the centres situated within the University area shall, from the date of the commencement of this Act, cease to be the colleges, departments or, as the case may be, centres of the Saurashtra University and shall be transferred to and vest in the University.