Himachal Pradesh High Court
Sh. Shekhar Indu And Another vs . Sh. Kishori Lal (Since Deceased) on 25 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Shekhar Indu and another Vs. Sh. Kishori Lal (since deceased) through his LRs. Smt. Usha and others CMPMO No. 298 of 2019 .
25.08.2022 Present: Mr. Vipin Pandit, Advocate, for the petitioners.
Mr. Janesh Gupta, Advocate, for respondents No. 1(iv) to 1(vi).
Respondents No. 1(i) to 1(iii) and 1(viii) ex parte.
As per report of the Registry, notice could not be issued to respondent No. 1(vii), as steps were not taken on time.
Let notice be issued to respondent No. 1(vii), returnable for 14th October, 2022, on steps which have been subsequently taken on 16.08.2022.
List on 14th October, 2022.
(Ajay Mohan Goel) Judge August 25, 2022 (bhupender) ::: Downloaded on - 25/08/2022 20:06:18 :::CIS