Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of West Bengal - Section Section 7 in The Bengal Money-Lenders Act, 1940 7. Register of money-lenders. - Each Sub-Registrar shall maintain in the prescribed form a register of money-lenders holding licences issued by him.
