Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 8 in The Assam State Co-operative Agriculture and Rural Development Bank Limited

8. Liability of member.

- The liability of member shall be limited to the share capital subscribed by such member.