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State of Rajasthan - Section

Section 28 in First Statutes of the University of Udaipur

28. Continuance in office of the Members of the Board of Studies.

- The members of the Boards of Studies, who shall be holding office on the date of the commencement of these Statutes shall continue to hold office till such time as the members are appointed by the selection or election according to these Statutes notwithstanding the fact that they have not been appointed by election or selection according to these Statutes.Council of Deans