Supreme Court - Daily Orders
Rambha College Of Education vs National Council For Teacher Education on 23 May, 2018
Bench: A.M. Khanwilkar, Navin Sinha
ITEM NO.807 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 561/2018
RAMBHA COLLEGE OF EDUCATION Petitioner
VERSUS
NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS. Respondents
Date : 23-05-2018 This matter was MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE NAVIN SINHA
(Vacation Bench)
For Petitioner
Mr. Chander Prakash, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter alongwith Writ Petition (Civil) No. 541/2018.
(Deepak Guglani) (Kailash Chander)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2018.05.23
17:07:55 IST
Reason: