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Union of India - Section

Section 52 in The Armed Forces Tribunal (Practice) Rules, 2009

52. Notice regarding Full Bench hearing.

—The Registrar of the referring Bench shall, immediately on receipt of orders of the Chairperson, notify the parties or legal practitioners the date of hearing of the case by the Full Bench. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.