Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(1) in Kerala Survey and Boundaries Act 1961 (1)The Survey Officer shall have power to determined and record ass undisputed any boundary in respect of which no dispute is brought to his notice.
