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[Cites 0, Cited by 0] [Section 5(12)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(12)(ii) in The Energy Conservation Building Code Rules, 2018

(ii)that the owner through the Empanelled Energy Auditors (Building) shall submit to the State designated agency, an energy performance index report as per Form XIII under intimation to Bureau for two consecutive years after the building has been fully operational;