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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(vi) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(vi)The Managing Committee of a Farmers' Organisation shall furnish the implementation report to the general body on all matters so pointed out in the audit report and the Managing Committee shall implement the decisions of the general body in this regard, and