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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(2) in Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987

(2)The sale by public auction shall be held as laid down in Order XXI of the Code of Civil Procedure, 1908 for execution of decrees.