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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2)(c) in The Greater Noida Industrial Development Area Building Regulations, 1992

(c)For Assembly building, parking space to the extent of 10 per cent of the seating capacity for motorcycles and scooters and 25 per cent of the seating capacity for bicycles shall be provided.