Bombay High Court
Pr. Commissioner Of Income Tax (It)-3 vs Linklaters (Formerly Linklaters & ... on 10 December, 2018
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 803 OF 2016
Linklaters ....Appellants
V/S
The Deputy Commissioner Of Income Tax, ....Respondent
(international Taxation) 3(1)(2), WITH INCOME TAX APPEAL(IT) NO. 805 OF 2016 Linklaters ....Appellants V/S The Deputy Commissioner Of Income Tax ....Respondent (international Taxation ) 3 (1)(2) WITH INCOME TAX APPEAL(IT) NO. 812 OF 2016 Linklaters ....Appellants V/S The Deputy Commissioner Of Income Tax ....Respondent (international Taxation)3(1)(2) Mumbai WITH INCOME TAX APPEAL(IT) NO. 823 OF 2016 M/s. Linklaters ....Appellants V/S The Deputy Commissioner Of Income Tax ....Respondent (international Taxation) 3(1)(2) WITH Page 1/4 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 23:03:49 ::: INCOME TAX APPEAL(IT) NO. 828 OF 2016 M/s. Linklaters ....Appellants V/S The Deputy Commissioner Of Inocme Tax ....Respondent (international Taxation) 3(1)(2) Mumbai WITH INCOME TAX APPEAL(IT) NO. 1305 OF 2016 Commissioner Of Income Tax (it)-3 ....Appellants V/S M/s. Linklaters ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1375 OF 2016 Pr. Commissioner Of Income Tax (it)-3 ....Appellants V/S Linklaters (formerly Linklaters & Paines) ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1451 OF 2016 Commissioner Of Income Tax (it) 3 ....Appellants V/S M/s Linklaters (formerly Linklaters And Paines ) ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1474 OF 2016 Commissioner Of Income Tax (it)-3 ....Appellants V/S M/s.linklaters (formerly Linklaters & Paines) ....Respondent Page 2/4 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 23:03:49 ::: WITH INCOME TAX APPEAL(IT) NO. 1537 OF 2016 Commissioner Of Income Tax (it) -3 ....Appellants V/S M/s Linklaters (formerly Linklaters And Paines) ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1541 OF 2016 Commissioner Of Income Tax (it)-3 ....Appellants V/S M/s. Linklaters ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1560 OF 2016 Commissioner Of Income Tax (it)-3 ....Appellants V/S M/s. Linklaters ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1566 OF 2016 Commissioner Of Income Tax (it) -3 ....Appellants V/S Linklaters ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1661 OF 2016 Commissioner Of Income Tax (it) - 3 ....Appellants V/S M/s Linklaters ....Respondent Page 3/4 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 23:03:49 ::: WITH INCOME TAX APPEAL(IT) NO. 1859 OF 2016 Comissioner Of Income Tax (it) - 3 ....Appellants V/S M/s. Linklaters (formerly Linklaters And Paines) ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1860 OF 2016 Commissioner Of Income Tax (it)-3 ....Appellants V/S M/s. Linklaters ....Respondent MS. Virangana Wadhawan i/by Economic Laws Practice For Appellants in ITXA NOS.
803/2016,805/2016,812/2016,823/2016,828/2016. tEJVEER sINGH mASTAN sINGH adv for Appellants in ITXA NOS1305/2016,1375/2016,1451/2016,,1474/2016,1537/2016,15 41/2016,1560/2016,1566/2016,1661/2016,1859/2016,1860/201
6.
CORAM : AKIL KURESHI &
M.S. SANKLECHA, JJ
DATE : 10th December, 2018
P.C. :
Stand over to 17/12/2018.
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