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[Cites 0, Cited by 0] [Section 67H(4)] [Section 67H] [Entire Act]

State of Punjab - Subsection

Section 67H(4)(b) in The Punjab Factory Rules, 1952

(b)The Secretary shall fix up the meetings in such manner that all the applications received and registered are referred to the Committee within a period of one month from the date of their receipt;