Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Odisha - Subsection Section 4A(2) in The Orissa Irrigation Rules, 1961 (2)The date referred to in Sub-rule (1) shall not be less than seven days from the date of publication of the notice thereunder.
