Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(vii) in Gujarat Biotechnology University Act, 2018 (vii)to examine all proposals relating to the revision of pay scales, up gradation of the scales and those items which arc not included in the budget prior to placing before the Board;
