Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(a) in The Bihar State Housing Board Act, 1982 (a)fixing the salary and allowances of the Chairman, Managing Director, Secretary, Chief Engineer, Chief Accounts Officer and other officers and employees of the Board;
