Himachal Pradesh High Court
M/S Datar Security Service Group vs . State Of H.P. And Others on 28 January, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
M/s Datar Security Service Group vs. State of H.P. and Others CWP No.560 of 2022 .
28.01.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Dinesh Thakur, Additional Advocate General with Mr. Kamal Kant, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for respondents No.1 to 3/State.
CWP No.560/2022 & CMP No.989/2022 Notice. Mr. Dinesh Thakur, learned Additional Advocate General appears and waives service of notice on behalf of all the respondents.
List on 4.2.2022, on which date, instructions be filed.
( Satyen Vaidya ) January 28, 2022 (KS) Vacation Judge ::: Downloaded on - 31/01/2022 20:12:27 :::CIS