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State of Tamilnadu - Section

Section 37 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

37. Appointment of officers, heads of departments, etc.

- The University may appoint such number of officers, heads of departments, professors, readers, lecturers, teachers, librarians and such other employees as may be necessary for the purpose of carrying out the provisions of this Act in such manner as may be prescribed by statutes.