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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5) in Andhra Pradesh Universities Act, 1991

(5)subject to such Statutes as may be prescribed in this behalf,-
(i)to appoint the teachers of the University below the rank of Assistant Professors;
(ii)to appoint the teachers of the University and above the rank of Assistant Professors on the recommendations of the Selection Committee constituted for the purpose;
Provided that the Executive Council may invite any person of high academic distinction and professional attainments to accept post of Professor in the University and appoint him to that post;Provided further that if the Executive Council rejects the selections made by the Selection Committee, the matter shall be referred by the University to the State Government whose decision thereon shall be final;
(iii)to fix emoluments of the teachers of the University and define their duties and conditions of service;