Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Gujarat State Fertilizers And ... on 18 January, 2021
Bench: Uday Umesh Lalit, Hemant Gupta, S. Ravindra Bhat
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ITEM NO.26 COURT NO.4 SECTION III
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.10169/2019
(Arising out of impugned final judgment and order dated 31-07-2018
in TA No.901/2018 passed by the High Court Of Gujarat At Ahmedabad)
THE PRINCIPAL COMMISSIONER OF INCOME TAX
VADODARA 1 Petitioner(s)
VERSUS
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD. Respondent(s)
(FOR DISPOSAL)
WITH
SLP(C) No.22885/2019 (III)
(FOR ADMISSION and I.R.)
SLP(C) No.24358/2019 (III)
(FOR ADMISSION and I.R.)
SLP(C) No.2655/2020 (III)
SLP(C) No.15575/2020 (IV-A)
(FOR ADMISSION)
Date : 18-01-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. D.L. Chidananda, Adv.
Mr. Adit Khorana, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s) Mr. D.N. Ray, Adv.
Signature Not Verified
Mr. Manish J. Shah, Adv.
Mr. Lokesh Kumar Chaudhary, Adv.
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.01.19
17:13:23 IST
Reason: Mr. Dillip Kumar Nayak, Adv.
Ms. Disha Ray, Adv.
Ms. Sumita Ray, AOR
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Mr. Bhargava V. Desai, AOR
Mr. Manish Jha, Adv.
Mr. Yogesh G. Shah, Adv.
Ms. Aditi Diwan, Adv.
Mr. Shivam Jasra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 15.01.2021 circulated by Ms. Sumita Ray, learned counsel for the respondent in SLP (C) Nos.22885 of 2019 and 2655 of 2020, the matters are adjourned for four weeks.
(MUKESH NASA) (PRADEEP KUMAR)
COURT MASTER BRANCH OFFICER