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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3) in The Board's Excise Rules, 1965

(3)The brewer shall enter the true original gravity of the worts, and at all times keep the book on the licensed premises accessible to the Excise Officer mentioned in Sub-rule (2) of Rule 42 or to any Excise Officer superior in rank to such Excise Officer for inspection.