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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(c) in The Punjab Bhudan Yagna Act, 1955

(c)for regulating the procedure, disposal of business, constitution and supersession of Tahsil Committees, the term of office and the filling and casual vacancies of office-bearers and members of such committees and removal of office-bearers and members thereof;