Supreme Court - Daily Orders
Plastiblends India Limited Through Its ... vs Addl.Commissioner Of Income Tax Range ... on 5 September, 2016
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.310 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 238/2012
PLASTIBLENDS INDIA LIMITED Appellant(s)
VERSUS
ADDL.COMMR.OF I.T., MUMBAI & ANR. Respondent(s)
WITH
C.A. No. 528/2012
C.A. No. 529/2012
C.A. No. 530/2012
C.A. No. 531/2012
C.A. No. 532/2012
C.A. No. 533/2012
C.A. No. 534/2012
C.A. No. 535/2012
C.A. No. 536/2012
C.A. No. 537/2012
C.A. No. 538/2012
C.A. No. 539/2012
C.A. No. 540/2012
C.A. No. 541/2012
C.A. No. 542/2012
C.A. No. 543/2012
C.A. No. 544/2012
C.A. No. 545/2012
C.A. No. 546/2012
C.A. No. 547/2012
C.A. No. 548/2012
C.A. No. 549/2012
C.A. No. 550/2012
C.A. No. 551/2012
C.A. No. 8792/2012 (With Office Report)
C.A. No. 8793/2012 (With Office Report)
C.A. No. 8794/2012 (With Office Report)
C.A. No. 8795/2012 (With Office Report)
C.A. No. 8796/2012 (With Office Report)
C.A. No. 8797/2012 (With Office Report)
C.A. No. 8798/2012 (With Office Report)
SLP(C) No. 20345/2012
Signature Not Verified
S.L.P.(C)...CC No. 23627/2012 (With Office Report)
Digitally signed by
NIDHI AHUJA
Date: 2016.09.08
SLP(C) No. 24317/2012
16:26:59 IST
Reason:
SLP(C) No. 24318/2012
SLP(C) No. 24319/2012
1
C.A. No. 238/2012 etc.
SLP(C) No. 1653/2013 (With Office Report)
SLP(C) No. 1696/2013 (With Office Report)
SLP(C) No. 5068/2013 (With Office Report)
SLP(C) No. 14304/2013 (With Office Report)
SLP(C) No. 18121/2013 (With Office Report)
SLP(C) No. 11405/2015 (With Office Report)
Date : 05/09/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For parties
Mr. Percy J. Pardiwalla, Sr. Adv.
Mr. Rustom B. Hathikhanawala, Adv.
Mr. Satish Kumar, Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Mr. Rohan Thawani, Adv.
Ms. Vandana Sehgal, Adv.
Mr. Hardeep Singh Anand, Adv.
Mr. Anand Daga, Adv.
Ms. Anisha Mahajan, Adv.
Ms. Vandana Sehgal, Adv.
Mr. S. K. Bagaria, Sr. Adv.
Mr. Vivek Jain, Adv.
Mr. Rishabh Parikh, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Neeha Nagpal, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Ajit Singh, Adv.
Mr. Vijay Kumar, Adv.
Mr. Y. P. Adhyaru, Sr. Adv.
Mr. A. K. Srivastava, Adv.
Mr. T. M. Singh, Adv.
Mrs. Anil Katiyar, Adv.
Mr. B. V. Balaram Das, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Jivan B. Panda, Adv.
2
C.A. No. 238/2012 etc.
M/s. Khaitan & Co.
M/s. K. J. John & Co.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List the matters on 13th September, 2016.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master 3