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[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(1) in The Delhi Registration Rules, 1976

(1)Fines for delay in presenting documents for registration shall be levied under section 25 of the Act, according to the following scale. No registration fee shall be levied in the addition to these fines.
Where the delay has not been more than one month an amount equal to twice the prescribed registration fee;
Where the delay has been more than one month, but not morethan three an amount equal to three times the prescribed registrationfee;
Where the delay has been more than two months, but not morethan three an amount equal to six times the prescribed registration fee;
where the delay has been more than three months an amount equal of ten times the prescribed registration fee.