Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(b) in The Defence Pleaders (Appointment and Fees) Rules, 1976 (b)These Rules shall come into force from the date of publication thereof in the official Gazette of the respective States and the Union Territories concerned.
