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[Cites 0, Cited by 0] [Section 81AA(3)] [Section 81AA] [Entire Act]

State of Kerala - Subsection

Section 81AA(3)(b) in Kerala Factories Rules, 1957

(b)The application for site appraisal along with 15 copies there of shall be submitted in the Form annexed to this Rule. The Committee may dispense with furnishing information on any particular item in the Application Form if it considers the same to be not relevant to the application under consideration.