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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(i) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(i)Where the pay in the new pay scale is fixed at the minimum of the new pay scale and the difference between pay so fixed and the pay in the existing pay scale results in a benefit equal to or more than the amount of first increment in the new pay scales the next increment shall be granted in the new pay scale after completing the full increment period under Rule 31 of Rajasthan Service Rules.